Bombay High Court
Peoples Empowernment Group Through Its ... vs Mr. Sachin Sonawane And Ors on 31 March, 2023
Author: Vijaykumar Kotwal
Bench: Vijaykumar Kotwal
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13043 OF 2022
Peoples Empowernment Group Through Its ....PETITIONER
President Mr. Pramod Kumar Shrivastava
V/S
Mr. Sachin Sonawane And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 31st March, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 01/04/2023 ::: Downloaded on - 01/04/2023 14:54:58 :::