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Bombay High Court

Peoples Empowernment Group Through Its ... vs Mr. Sachin Sonawane And Ors on 31 March, 2023

Author: Vijaykumar Kotwal

Bench: Vijaykumar Kotwal

                                                                               Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 13043 OF 2022

 Peoples Empowernment Group Through Its    ....PETITIONER
 President Mr. Pramod Kumar Shrivastava
             V/S
 Mr. Sachin Sonawane And Ors            ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL J DATE : 31st March, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 06/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 01/04/2023 ::: Downloaded on - 01/04/2023 14:54:58 :::