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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of Uttarakhand - Subsection

Section 86(2)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)the members of the Lok Sabha and the members of the Legislative Assembly of the State representing constituencies which comprise any part of the Panchayat area;