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State of West Bengal - Section

Section 242 in West Bengal Municipal Corporation Act, 2006

242. Power of Corporation to grant licence to plumbers.

(1)The Corporation may, from time to time, grant to any person it thinks fit a licence to act as a plumber for the purposes of this Act.
(2)Every such licence shall be granted in such manner, in such Form, and on such terms and conditions, as may be determined by the Corporation by regulations.