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Bengal Presidency - Section

Section 5 in The Bengal Public Parks Act, 1904

5. Exhibition of copies of notifications and rules in park.

- One or more copies in English and in one or more vernacular languages, of every notification published under section 3, and of all rules made under section 4 for observance by persons resorting to a park, and for the time being in force, shall be put up in the park in such conspicuous manner as the superintendent may deem best calculated to give information to such persons.