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State of West Bengal - Section

Section 36 in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

36. Right of land owner to compel Corporation to acquire his interest.

- Where any land within any area is not acquired within a period of ten years from the date on which Chapter V takes effect in such area, owner of such land may by notice in writing served on the State Government require it to purchase his interest therein; and thereupon the State Government shall proceed to acquire that land under this Chapter.