Allahabad High Court
M/S Prem Ji State (P) Ltd. Face D-847, New ... vs State Of U.P. & Others on 25 January, 2011
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 4527 of 2011 Petitioner :- M/S Prem Ji State (P) Ltd. Face D-847, New Delhi Respondent :- State Of U.P. & Others Petitioner Counsel :- Pankaj Kumar Tyagi,Smt. Archana Tyagi Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Till the next date of listing, the realization of demand shall remain stayed provided the petitioner deposits 50% of the demand towards deficient stamp duty within 30 days.
Order Date :- 25.1.2011 OP