Supreme Court - Daily Orders
U.P. State Electricity Board Hathras vs M/S Hindustan Metal Works Hathras on 5 January, 2024
Bench: Pamidighantam Sri Narasimha, Aravind Kumar
ITEM NO.53 COURT NO.16 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10448-
10449/2022
(Arising out of impugned final judgment and order dated 11-02-2022
in FAFO No. 310/1985 11-02-2022 in FAFO No. 326/1985 passed by the
High Court Of Judicature At Allahabad)
U.P. STATE ELECTRICITY BOARD HATHRAS Petitioner(s)
VERSUS
M/S HINDUSTAN METAL WORKS HATHRAS Respondent(s)
Date : 05-01-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Rakesh Uttamchandra Upadhyay, AOR
For Respondent(s) Dr. Sumant Bharadwaj, Adv.
Mr. Vedant Bharadwaj, Adv.
Ms. Mridula Ray Bharadwaj, AOR
Mr. D.m.sharma, Adv.
Mr. Rakesh Kailash Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As it is reported that the counsel for the petitioner is not well, list the matters after four weeks.
(KAPIL TANDON) (NIDHI WASON)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2024.01.06
14:36:26 IST
Reason: