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Supreme Court - Daily Orders

U.P. State Electricity Board Hathras vs M/S Hindustan Metal Works Hathras on 5 January, 2024

Bench: Pamidighantam Sri Narasimha, Aravind Kumar

     ITEM NO.53                                 COURT NO.16                   SECTION XI

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave    to   Appeal   (C)   No(s).       10448-
     10449/2022

     (Arising out of impugned final judgment and order dated 11-02-2022
     in FAFO No. 310/1985 11-02-2022 in FAFO No. 326/1985 passed by the
     High Court Of Judicature At Allahabad)

     U.P. STATE ELECTRICITY BOARD HATHRAS                                     Petitioner(s)

                                                         VERSUS

     M/S HINDUSTAN METAL WORKS HATHRAS                                        Respondent(s)

     Date : 05-01-2024 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)                 Mr. Rakesh Uttamchandra Upadhyay, AOR

     For Respondent(s)                 Dr. Sumant Bharadwaj, Adv.
                                       Mr. Vedant Bharadwaj, Adv.
                                       Ms. Mridula Ray Bharadwaj, AOR
                                       Mr. D.m.sharma, Adv.
                                       Mr. Rakesh Kailash Sharma, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As it is reported that the counsel for the petitioner is not well, list the matters after four weeks.

      (KAPIL TANDON)                                                       (NIDHI WASON)
     COURT MASTER (SH)                                                  COURT MASTER (NSH)



Signature Not Verified

Digitally signed by
Rajni Mukhi
Date: 2024.01.06
14:36:26 IST
Reason: