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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(2) in U.P. Kshettra Panchayats (Formation of Committees) Rules, 1962

(2)The members under clause (i) of sub-section (1) of Section 88 shall be elected in the first meeting and those under clause (ii) of the said subsection shall be elected in the second meeting which shall be held only after the elections under the said clause (i) are over.