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[Cites 0, Cited by 0] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(2) in The Coal Mines Regulations, 2011

(2)No working shall be made in more than one section in any seam, nor shall working be made in any two seams lying within nine metres of each other, without the prior permission in writing of the Chief Inspector and subject to sUch conditions as he may specify therein.