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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(vi) in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999

(vi)details of schemes executed by district panchayat for the Government and Government of India and for any other agency including its aim specifically and poverty alleviation rural development and other programmes, and schemes implemented in any of the subjects assigned under section 257 of the Act;