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[Cites 0, Cited by 0] [Section 3C(21)] [Section 3C] [Entire Act]

Union of India - Subsection

Section 3C(21)(b) in State Bank of India General Regulations, 1955

(b)Where a document or a notice is sent by post, the service of such document or notice shall be deemed to be effected by properly addressing, prepaying and posting a letter containing the document or notice: