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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(p) in Andhra Pradesh Regulation of Admissions into Post Graduate Law (L.L.M/M.L) Courses through Common Entrance Test Rules, 2007

(p)"Single Window System" means a system by which available seats in all the Institutions are offered through Common Centralized counselling or Decentralized Online counselling to qualified candidates in order of merit in the Common Entrance Test.