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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2)(iii) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(iii)the licensee or his agent shall render all facilities and assistance to the market committee, its members, officers and employees to enter the storage/hat/bazar/mela or any premises therein at any time for carrying out the provisions of the Act and the rules and bye-laws made thereunder,