Section 15(2)(k) in The Punjab Vaccination Act, 1953

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(k) in The Punjab Vaccination Act, 1953

(k)the fee to be paid to a public vaccinator for vaccinating a person at a place other than the vaccination station or if such person is a child, at the request of his guardian or the fee to be paid to a private vaccinator under section 12.

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State of Punjab - Subsection

Section 15(2)(k) in The Punjab Vaccination Act, 1953