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[Cites 0, Cited by 0] [Section 19(7)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(7)(i) in The Delhi Metro Airport Express Line, General Rules, 2010

(i)Some lines of the network are equipped with Automatic Train Operations in which the acceleration, braking, observance of speed restrictions and observance of signal commands are undertaken automatically and the train operators shall close the train doors and start the train from a station and monitor its functioning;