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[Cites 0, Cited by 0] [Section 27A] [Entire Act]

State of West Bengal - Subsection

Section 27A(a) in West Bengal Value Added Tax Act, 2003

(a)sells or otherwise disposes of his business or any part of his business or effects or comes to know of any change in the ownership of his business, or discontinues his business or changes his place of business or opens a new place of his business; or