Section 3(2)(l) in Andhra Pradesh Public Libraries Act, 1960

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(l)Eight persons nominated by the Government as follows:-

(i)One from among the members of the Hyderabad City Grandhalaya Samstha:

(i)One person who had rendered outstanding service to the cause of libraries;

(ii)One person with special Knowledge of matters relating to the Public libraries in the State;

(iii)Two district central librarians.

(ii)One from among the members of the Zilla Grandhalaya Samsthas in each University Area in the State.

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