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State of West Bengal - Section

Section 6 in The West Bengal Factories (Safety Officers) Rules, 1978

6. Notice of appointment and filling up of vacancy.

(1)The occupier of a factory shall notify the appointment of a Safety Officer, within seven days from the date of appointment, to the Chief Inspector of Factories, West Bengal, giving full details of qualification, age, terms and conditions of service.
(2)Any vacancy in the post of a Safety Officer caused by the death, termination of service or resignation of a Safety Officer or by any other reason shall be filled up within three months of the occurrence of the vacancy.