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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(1)(a) in Joint Electricity Regulatory Commission for the State of Goa and Union territories (Constitution and Manner of Application of Fund, Form and Time for Preparation of Budget) Rules, 2016

(a)the Central Government shall transfer the appropriate part of the sums of grants and loans for the Joint Commission approved by the Parliament in the annual budget of the Ministry of Power to the Fund;