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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(1) in Himachal Pradesh Para-Veterinary Council Act, 2010

(1)The Council may appoint, from time to time and for such period, a committee consisting of such number of its members as it may think fit, and may refer to such committee for enquiry and report or for opinion any matter under this Act.