Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37A] [Entire Act] Union of India - Subsection Section 37A(4) in The Prevention of Food Adulteration Rules, 1955 (4)The product which contains neither milk nor any milk derivatives shall be labelled "contains no milk or milk product" in conspicuous manner.
