Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Manipur - Subsection Section 48(i) in The Manipur (Hill Areas) District Councils Act, 1971 (i)section 3 shall have effect as if sub-section (3) thereof had been omitted;
