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[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

State of Tripura - Subsection

Section 61(4)(e) in The Tripura Co-operative Societies Rules, 1976

(e)A copy of the final list published shall be supplied by the society to any member on payment of such fee as may be specified by the Registrar or any other person authorised by him.