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Bengal Presidency - Section

Section 561 in Police Regulations, Bengal , 1943

561. Train guards to know notorious railway criminals by sight. [§ 12, Act V, 1861].

(a)Officers deputed on train guard duty should know notorious railway criminals by sight and should be taught to recognise them from the photographs published in the Criminal Investigation Department.
(b)For special reasons the Superintendent of Railway Police may order a train guard to work in uniform.