Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 10 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .

10. Amendment of section 7.

In section 7 of the Alagappa University Act, 1985 (hereafter in this Part referred to as the 1985 Act), in sub-section (1), in clause (a), the expression " a deaf - mute or suffering from leprosy " shall be omitted.