Section 9(20) in The Rajasthan Laws (Extension) Act, 1957
(20)The Rajasthan Co-operative Societies Act, 1953(Rajasthan Act 4 of 1953)Section 2. - For clause (a), Substitute the following:-"(a) It extends to the whole of the State of Rajasthan."Section 3. - Omit clause (k).Section 4. - Omit the whole.Section 5. - Omit the whole.Section 73. - Omit "United".The Schedule. - Omit the whole.
