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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(1)(e) in The Himachal Pradesh Poisons (Possession and Sale) Rules, 2014

(e)Name and address of the purchaser, serial number of the photo identity card or Adhar Card produced and the name of the issuing authority;