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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Maharashtra - Subsection

Section 53(Vermin) in Bombay Wild Animals and Wild Birds Protection Act, 1951

(Vermin)1. Mongoose.2. Civet Cat.3. Wild cat (excluding tiger, lion, panther and cheetah).4. Wild dog.5. Rodents except hare, giant squirrel and flying squirrel).6. Jackal.7. Monkey.8. Bat.9. Crow.[* * * * *]