Kerala High Court
State Of Kerala vs N.P.Padmanbhan on 25 September, 2007
Author: Kurian Joseph
Bench: Kurian Joseph, Harun-Ul-Rashid
IN THE HIGH COURT OF KERALA AT ERNAKULAM
LA App No. 688 of 2000()
1. STATE OF KERALA
... Petitioner
Vs
1. N.P.PADMANBHAN
... Respondent
For Petitioner :ADDL.ADVOCATE GENERAL
For Respondent : No Appearance
The Hon'ble MR. Justice KURIAN JOSEPH
The Hon'ble MR. Justice HARUN-UL-RASHID
Dated :25/09/2007
O R D E R
KURIAN JOSEPH & HARUN-UL-RASHID, JJ.
-----------------------------------------
L.A.A. NO. 688 OF 2000
-----------------------------------------
Dated this the 25th day of September, 2007.
J U D G M E N T
Kurian Joseph, J.
This is an appeal filed against the judgment and decree in L.A.R. No. 194/1996 on the file of Sub Court, Kozhikode. Since the relied on judgment has become final by judgment in L.A.A. No. 453/1999, this appeal is dismissed.
KURIAN JOSEPH JUDGE HARUN-UL-RASHID JUDGE smp KURIAN JOSEPH & HARUN-UL-RASHID, JJ.
L.A.A. NO. 688 OF 2000 J U D G M E N T 25.09.2007