Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Haryana - Subsection Section 36(ii) in Punjab Cinemas (Regulation) Rules, 1952 (ii)It shall be entirely self-contained and shall house only the cinematograph apparatus, fire appliances and such controlling apparatus as must on necessity be placed therein.
