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Rajasthan High Court - Jaipur

Dinesh Das Swami S/O Gopal Das Swami vs Prakash Das Swami Dadupanthi S/O Shri ... on 3 February, 2023

Author: Inderjeet Singh

Bench: Inderjeet Singh

[2023/RJJP/001617]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                S.B. Civil Writ Petition No. 18706/2022

Dinesh Das Sawmi S/o Gopal Das Swami, R/o Lalsot, Ward No.
6, Lalsot, District Dausa, Rajasthan.
                                                                    ----Petitioner
                                    Versus
1.       Shri Dadupanthi Samaj Panchayat, Panch Bhandariyan,
         Jamat Lalsot Thorugh Suresh Das Swami S/o Shri Kalyan
         Das Swami R/o Jamat Lalsot, District Dausa.
2.       Assistant Commissioner (First) Devasthan Department,
         Jaipur.
                                                                 ----Respondents

Connected With S.B. Civil Writ Petition No. 18705/2022 Dinesh Das Swami S/o Gopal Das Swami, Aged About 51 Years, R/o Lalsot, Ward No. 6, Lalsot, District Dausa, Rajasthan.

----Petitioner Versus

1. Prakash Das Swami Dadupanthi S/o Shri Sant Kedardas Ji Swami, Aged About 49 Years, R/o Jamat Lalsot, District Dausa.

2. Assistant Commissioner (First) Devasthan Department, Jaipur.

----Respondents For Petitioner(s) : Mr. Manoj Kumar Gupta For Respondent(s) : Mr. Rajendra Prasad, Sr. counsel assisted by Mr. Amit Singh Shekhawat, Adv.

Mr. C.L. Saini, AAG HON'BLE MR. JUSTICE INDERJEET SINGH Order 03/02/2023 (Downloaded on 08/02/2023 at 12:12:09 AM) [2023/RJJP/001617] (2 of 2) [CW-18706/2022] With the consent of both the parties, I dispose of these writ petitions with a direction to the Assistant Commissioner-I, Devsthan, Jaipur to decide the pending application for registration of the trust, as the matter has been remanded by the Commissioner, Devsthan vide its order dated 03.01.2022 within a period of two months after receiving the certified copy of this order. Both the parties are directed to appear before the concerned authority on 13.02.2023.

(INDERJEET SINGH),J JYOTI /111-112 (Downloaded on 08/02/2023 at 12:12:09 AM) Powered by TCPDF (www.tcpdf.org)