Rajasthan High Court - Jaipur
Dinesh Das Swami S/O Gopal Das Swami vs Prakash Das Swami Dadupanthi S/O Shri ... on 3 February, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
[2023/RJJP/001617]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18706/2022
Dinesh Das Sawmi S/o Gopal Das Swami, R/o Lalsot, Ward No.
6, Lalsot, District Dausa, Rajasthan.
----Petitioner
Versus
1. Shri Dadupanthi Samaj Panchayat, Panch Bhandariyan,
Jamat Lalsot Thorugh Suresh Das Swami S/o Shri Kalyan
Das Swami R/o Jamat Lalsot, District Dausa.
2. Assistant Commissioner (First) Devasthan Department,
Jaipur.
----Respondents
Connected With S.B. Civil Writ Petition No. 18705/2022 Dinesh Das Swami S/o Gopal Das Swami, Aged About 51 Years, R/o Lalsot, Ward No. 6, Lalsot, District Dausa, Rajasthan.
----Petitioner Versus
1. Prakash Das Swami Dadupanthi S/o Shri Sant Kedardas Ji Swami, Aged About 49 Years, R/o Jamat Lalsot, District Dausa.
2. Assistant Commissioner (First) Devasthan Department, Jaipur.
----Respondents For Petitioner(s) : Mr. Manoj Kumar Gupta For Respondent(s) : Mr. Rajendra Prasad, Sr. counsel assisted by Mr. Amit Singh Shekhawat, Adv.
Mr. C.L. Saini, AAG HON'BLE MR. JUSTICE INDERJEET SINGH Order 03/02/2023 (Downloaded on 08/02/2023 at 12:12:09 AM) [2023/RJJP/001617] (2 of 2) [CW-18706/2022] With the consent of both the parties, I dispose of these writ petitions with a direction to the Assistant Commissioner-I, Devsthan, Jaipur to decide the pending application for registration of the trust, as the matter has been remanded by the Commissioner, Devsthan vide its order dated 03.01.2022 within a period of two months after receiving the certified copy of this order. Both the parties are directed to appear before the concerned authority on 13.02.2023.
(INDERJEET SINGH),J JYOTI /111-112 (Downloaded on 08/02/2023 at 12:12:09 AM) Powered by TCPDF (www.tcpdf.org)