Madras High Court
K.Palani vs Dr.George Abraham on 10 February, 2020
Author: Anita Sumanth
Bench: Anita Sumanth
Contempt Petition No.1977 of 2019
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 10.02.2020
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
Contempt Petition No.1977 of 2019
K.Palani
.... Petitioner
Vs
Dr.George Abraham
The Secretary,
YMCA College of Physical Education,
Nandanam,
Chennai – 600 035.
.... Respondent
PETITION filed under Section 11 of the Contempt of Courts Act to initiate
contempt proceedings against the respondent for the wilfull disobedience and not
implementing the directions with letter and spirit of the directions issued by the
Court in W.P.No.24467 of 2017 dated 25.03.2019.
For Petitioner : Mr.D.Bharathy
For Respondent : Mr.V.R.Thangavelu
---------------
ORDER
A copy of order dated 07.02.2020 is produced by the petitioner who states that the order of this Court has been complied with.
1/2http://www.judis.nic.in Contempt Petition No.1977 of 2019 Dr.ANITA SUMANTH,J.
2. Recording the same, this Contempt Petition is closed and the contemnor is discharged. No costs.
10.02.2020 Index : Yes/No Speaking Order/Non speaking Order sl Contempt Petition No.1977 of 2019 2/2 http://www.judis.nic.in