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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(2) in Rajasthan Co-operative Societies Act, 1965

(2)Notwithstanding any agreement to the contrary, the Government shall not be entitled to a dividend on the shares of any such cooperative society at a rate higher than that at which such dividend is payable to any other shareholder of the society.