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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(2)(e) in The M.P. Ancient Monuments and Archaeological Sites and Remains Rules, 1976

(e)the generating plant for electric power, wherever required shall be placed away from the monument, or the attached lawn or garden;