Rajasthan High Court - Jaipur
M/S Avvas Infotech Pvt. Ltd vs Uidai on 13 October, 2022
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Arbitration Application No. 95/2020
M/s Avvas Infotech Pvt. Ltd
----Petitioner
Versus
Uidai
----Respondent
Connected With
S.B. Arbitration Application No. 96/2020
M/s Avvas Infotech Pvt. Ltd
----Petitioner
Versus
Uidai
----Respondent
S.B. Arbitration Application No. 97/2020
M/s Avvas Infotech Pvt. Ltd
----Petitioner
Versus
Uidai
----Respondent
S.B. Arbitration Application No. 98/2020
M/s Avvas Infotech Pvt. Ltd
----Petitioner
Versus
Uidai
----Respondent
S.B. Arbitration Application No. 99/2020
M/s Avvas Infotech Pvt. Ltd
----Petitioner
Versus
Uidai
----Respondent
For Petitioner(s) : Mr. Punit Singhvi
For Respondent(s) : Mr. Anil Mehta, AAG with Mr. Mehul
Harkawat & Mr. Yashodhar Pandey
Dr. Ganesh Parihar, AAG with Mr.
Sameer Sharma for Respondents
No.2 & 3 Mr. Tahir Ashraf Siddiqui for Respondent No.1 through VC (Downloaded on 18/10/2022 at 12:04:56 AM) (2 of 2) [ARBAP-95/2020] HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 13/10/2022 Time is sought on behalf of the applicant to file the rejoinder.
Time sought for is granted.
Let the matters be listed on 09.11.2022.
(PANKAJ BHANDARI),J ARTI SHARMA /7-11 (Downloaded on 18/10/2022 at 12:04:56 AM) Powered by TCPDF (www.tcpdf.org)