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Union of India - Section

Section 7 in The National Disaster Management Authority (Financial Advisor) Recruitment Rules, 2008

7.

/439In exercise of the powers conferred by section 5 read with section 75 of the Disaster Management Act, 2005 (53 of 2005), the Central Government hereby makes the following rules regulating the method of recruitment to the post of Financial Advisor in the National Disaster Management Authority, namely:--