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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1)(a) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(a)to advise the Government on matters of policy relating to diploma level nursing and Paramedical Education in general, and on the following matters in particular, namely :--
(i)co-ordination between National policies and State policies regarding diploma level nursing and Paramedical Education;
(ii)co-ordination between Diploma Level Nursing and Paramedical Education;
(iii)to maintain uniform standard of Diploma Level Nursing and Paramedical Education;
(iv)to promote interactions between health care industries and nursing and Paramedical Education Institutions;