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State of Rajasthan - Section

Section 89 in The Rajasthan Agricultural Produce Markets Rules, 1963

89. A set of standard weights and measures, weighing and measuring instruments to be kept by the Market Committee.

- The Market Committee shall keep at least one set of such weights and measures and weighing and measuring instruments as are standard weights, measures and weighing and measuring instruments respectively under the Rajasthan Weights and Measures Act, and as are in use in the market area. Such standard weights, measures and weighing and measuring instruments shall be available to the public for inspection and checking at all reasonable hours.