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[Cites 0, Cited by 2] [Section 53(1)] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(1)(e) in The Assam Excise Act, 2000

(e)possesses any material or label of any brand of liquor either with or without the Government hologram or hologram of any other State or any other thing in which liquor can be paked or any apparatus or implement or machine for the purpose of packing any liquor; or