Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 125 in The Rajasthan Revenue Courts Manual, 1956 125. Mode of recording judgments. - To each judgment shall be prefixed a heading specifying the number of the case and the names of all the parties.
