Section 43(1) in Rajasthan Public Procurement Rules, 2012
(1)The sale of bidding documents shall be commenced with the issue of bid inquiry and shall be stopped one day prior to the date of opening of bids. The complete bidding document shall also be placed on the e-procurement portal, if e-procurement is being done. The prospective bidders shall be permitted to download the tender document from the website and pay its cost while depositing back the filled-up bidding document to the department.
