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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(e) in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

(e)"Danger" means danger to the health or life or any part of the body from shock burn or other injury to person or to property originating from the electricity distribution or utilization system and includes danger from electricity originated fire or explosion in distribution and utilization systems.