Section 28(5) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
(5)Whenever a work is taken up, the estimated cost of the work, item of work proposed to be executed, details of the executors of the work, etc., are to be exhibited on a board at the place of the work, so that, every beneficiary under the Farmers' Organisation is aware of the details of the work being executed and expenditures to be incurred.
