Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Madhya Pradesh - Subsection Section 60(a) in The M.P. Industrial Relations Act, 1960 (a)[ all parties to the industrial dispute;] [Substituted by M.P. Act No. 41 of 1981 (w.e.f. 26-1-1982).]
