Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Odisha - Subsection Section 46(iii) in The Orissa Muhammedan Marriages and Divorces Registration Rules, 1976 (iii)All correspondence, whether in the vernacular or in English which is of an ordinary routine character and which the Registrar considers may be destroyed.
