Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 131] [Entire Act]

NCT Delhi - Subsection

Section 131(p) in The Delhi Co-operative Societies Rules, 2007

(p)In case, the purchaser fails in the payment of the purchase money, the property shall be resold.