Section 10(3)(a) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

(a)

(i)the matriculation or equivalent certificate, if available and in the absence whereof; or

(ii)the date of birth certificate from the school (other than a play school) first attended and in the absence whereof; or

(iii)the birth certificate given by a corporation or a municipal authority or a panchayat.

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