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[Cites 0, Cited by 0] [Section 55(9)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(9)(a) in The Delhi Excise Rules, 2010

(a)a licensee for the sale of country liquor shall not sell liquor in the bottles and of the strength, otherwise than, as may be specified by the Excise Commissioner;