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[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(5)(a) in Kerala Factories Rules, 1957

(a)all electrical apparatus shall either be excluded from the area of risk or they shall be of such construction and so installed and maintained as to prevent the danger of their being a source of ignition;