Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Gujarat - Subsection

Section 76(3) in Gujarat State Council for Physiotherapy Rules, 2013

(3)On receipt of the person under sub rule (2) the council shall consider and may decide.
(a)to file the papers,
(b)to exonerate the registered practitioner of the charge; or
(c)to direct an inquiry to be held as laid down in Rules 73 to 79.